Section 26 in The Water (Prevention And Control Of Pollution) Rules, 1975
26. Form of report of Central Board Analyst .-When a sample of any water, sewage or trade effluent has been sent for analysis to a laboratory established or recognised by the Central Board, the Central Board analyst appointed under sub-section (3) of section 53 shall analyse the sample and submit to the Central Board a report in triplicate in Form X of the result of such analysis.
