Calcutta High Court
Swapan Kumar Patra vs State Of W B on 21 January, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP 763/1994
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SWAPAN KUMAR PATRA. Plaintiff/Petitioner/Applicant
Versus
STATE OF W B. Defendant/Respondent
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA Date : 21st January, 2014.
The Court This matter had appeared in the warning list yesterday and today when the matter has been called on, none appears for either of the parties even on the second call. The writ petition is dismissed for default.
(ARINDAM SINHA, J.) tk