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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(1) in The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

(1)On and from the appointed day, the jurisdiction of the High Court at Bombay shall extend to the Union territory of Goa, Daman and Diu.