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[Cites 0, Cited by 0] [Section 187C(4)] [Section 187C] [Entire Act]

State of Madhya Pradesh - Subsection

Section 187C(4)(i) in The M.P. Municipalities Act, 1961

(i)area notified by the State government as a hill station or a place of tourist importance or sensitive/fragile from the point of ecology;