Rajasthan High Court - Jaipur
Managing Director, Rajasthan State ... vs Shri Vishnudutt Sharma S/O Shri Hari ... on 22 February, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 20115/2018
Managing Director, Rajasthan State Road Transport Corporation
----Petitioner
Versus
Shri Vishnudutt Sharma S/o Shri Hari Shankar
----Respondent
For Petitioner(s) : None present
For Respondent(s) : Mr. Jagdish Prasad Nitharwal, OIC
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
22/02/2019
None present for the petitioner.
Admit.
List this writ petition for hearing.
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