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Rajasthan High Court - Jaipur

Managing Director, Rajasthan State ... vs Shri Vishnudutt Sharma S/O Shri Hari ... on 22 February, 2019

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 20115/2018

                                    Managing Director, Rajasthan State Road Transport Corporation
                                                                                                       ----Petitioner
                                                                        Versus
                                    Shri Vishnudutt Sharma S/o Shri Hari Shankar
                                                                                                     ----Respondent


                                   For Petitioner(s)           :    None present
                                   For Respondent(s)           :    Mr. Jagdish Prasad Nitharwal, OIC



                                                 HON'BLE MR. JUSTICE INDERJEET SINGH

                                                                         Order

                                   22/02/2019

                                          None present for the petitioner.

Admit.

List this writ petition for hearing.

(INDERJEET SINGH),J Jyoti/137 (Downloaded on 06/06/2021 at 02:33:03 AM) Powered by TCPDF (www.tcpdf.org)