Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] Dadra And Nagar Haveli - Subsection Section 58(1)(a) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (a)has arrears for more than one year of any tax, fee or any sum due to the Gram Panchayat: