Supreme Court - Daily Orders
Arti Shankarlal Raval vs Gujarat Public Service Commission on 30 August, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.10 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27617/2019
(Arising out of impugned final judgment and order dated 28-12-2018
in LPA No. 833/2018 passed by the High Court Of Gujarat At
Ahmedabad)
ARTI SHANKARLAL RAVAL Petitioner(s)
VERSUS
GUJARAT PUBLIC SERVICE COMMISSION & ORS. Respondent(s)
( IA No.125890/2019-CONDONATION OF DELAY IN FILING and IA
No.125891/2019-EXEMPTION FROM FILING O.T. )
Date : 30-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr. Nachiketa Joshi, AOR
Ms. Sucheta Joshi, Adv.
Mr. Pankaj Chaudharyi, Adv.
Mr. Aniket Seth, Adv.
Ms. Himadri H., Adv.
For Respondent(s)
Ms. Anushree Prashit Kapadia, AOR
Ms. Runashree Saikia, Adv.
Ms. Sonakshi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with C.A. No. 6218 of 2019 arising out of Signature Not Verified SLP (C) No. 10714 of 2019.
Digitally signed by DEEPAK SINGH Date: 2019.08.31 12:39:22 IST Reason:(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)