Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Jammu-Kashmir - Subsection Section 140(7) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (7)The authority for each issue shall be noted in the register and, when the cost of components is recovered from individuals, the entry should be in red ink.
