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State of Jharkhand - Section

Section 125 in The Jharkhand Agricultural Produce Markets Rules, 2000

125. Authority empowered to call special meeting of Market Committee.

- On requisition from at least half of the Members of the Market Committee or on his own motion, the Assistant Director or any officer authorised by the Board in this behalf if he is satisfied about the urgency of the matter, call a special meeting of the Market Committee to consider matter of immediate importance relating to the market.