Section 42 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007
42. Shifting of Shops/ Depots.
- The Licensee shall not shift the Shop/Depots from-one place to another within the notified area during the currency of the licence. In special circumstances - the Commissioner or any officer authorized by him in this behalf may permit such shifting after collecting Rs.250/- as shifting fee.
