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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(1) in The West Bengal Housing Industry Regulation Act, 2017

(1)The Authority shall prepare a report once in every year, in such form and at such time as may be prescribed by the State Government which shall contain of-
(a)a description of all the activities of the Authority for the previous year;
(b)the annual accounts for the previous year; and
(c)the programs of work for the coming year.