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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(ix) in Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965

(ix)A co-operative farming society, the members of which are , landless agricultural labourers, provided that the extent of land assigned to the society together with the land, if any, already held by the society does not exceed the ceiling area.