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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Daman and Diu - Subsection

Section 68(5) in The Daman And Diu Panchayat Regulation, 2012

(5)The District Panchayat may create and fill-up such other posts in such number as may from time to time be necessary with the prior approval of the Administrator :Provided that no post shall be created for which no budget provision is made and is not provided in the staffing pattern approved by the Administrator as provided under sub­section (6).