Section 41(19)(e) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

[Cites 0, Cited by 0] [Section 41(19)] [Section 41] [Entire Act]

(e)The interest on the amounts spent on the provision and maintenance of furniture and equipment provided for in the canteen.

Legal Document View