Section 22 in The Bombay Electricity Duty Rules, 1962
22. Repeal.
- On the commencement of these rules, the Bombay Electricity Duty Rules, 1958, shall stand repealed, except as respects things done or omitted to be done.Form 'A'[See rule 4(1)]Application for registration by a person intending to generate or intending to continue generation of energy exclusively for his own use
