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State of Haryana - Section

Section 8 in The Haryana New Mandi Townships Building Rules, 1967

8. Type plans - [Section 4(2)(a)].

- In case the applicant wishes to follow the type designs for various types of buildings prepared by the Administrator, he may obtain them from him at a fee as fixed by the Government. These building plans along with relative site plan shall nevertheless be submitted as required under Rule 5.