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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(xii) in Punjab Urban Planning and Development Building Rules, 2018

(xii)Prominent trees in the area of the drawing and any important urban service points above/under ground (like sewer/water pipes, gas pipeline, transformers, electric poles/lines, phone distribution boxes, etc.);