Patna High Court - Orders
Md. Mashkoor Azam And Ors vs The State Of Bihar And Ors on 27 March, 2019
Bench: Chief Justice, Anjana Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5411 of 2015
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1. Md. Mashkoor Azam Son of Maulana Abdullah. Resident of Hardia, Post
Office - Mathia Brit, Police Station - Chauradano, District - East Champaran
at Motihari.
2. Md. Jameel Akhtar. Son of Md. Muzaffar Hussain. Resident of Village -
Shankarpur, Police Station - Birpur, District - Supaul.
3. Shanaz Begum. Daughter of Abdur Rashid. Resident of Bela Situhar, Post
Office - Telwa Situhar, Via - Sukhpur, P.S.- Sukhpur, District - Supaul.
4. Rizwan Ahmad. Son of Md. Kazim Quasmi. Resident of Parsahi, Post Office
- Nawab Baker, Police Station - Nawab Baker, District - Supaul.
5. Md. Noorul Islam Ansari. Son of Md. Mustajab Ansari. Resident of
Surjapur, Post Office - Surjapur, Via - Pratapganj, Police Station -
Pratapganj, District - Supaul.
6. Md. Shahzad Alam. Son of Md. Zeya Haroon. Resident of Surjapur, Post
Office - Surjapur, Via - Pratapganj, Police Station - Pratapganj, District -
Supaul.
7. Md. Faizur Rahman. Son of Md. Lutfur Rahman. Resident at Raj Toli,
Bhigo, Post Office - Lal Bagh, Police Station - Lalbagh, District -
Darbhanga.
8. Md. Waseemullah. Son of Mohammad Naseemullah. Resident of Ganeshpur,
Post Office - Ganeshpur, Police Station - Ganeshpur, District - Supaul.
9. Md. Noore Nabi. Son of Md. Salim. Resident of Chainpur. Post Office -
Chainpur, Via - Dhaka, Police Station - Dhaka, District - East Champaran.
10. Abid Equbal. Son of Md. Motiullah. Resident of Bara Deh Bairiya, Post
Office - Bairiya, Via - Kesaria, Police Station - Pratapganj, District - East
Champaran at Motihari.
11. Zobair Ahmad. Son of Noor Ahmad. Resident of Bhogari, Post Office -
Barwa, Via - Majhaulia, Police Station - Majhaulia, District - West
Champaran at Bettiah.
12. Zahid Hussain. Son of Md. Alim. Resident at Pakhi Andhra, Post Office -
Adapur, Police Station - Adapur, District - East Champaran at Motihari.
13. Md. Anwarul Haque. Son of Abndul Latif. Resident of Do ho Soho, Post
Office - Pakaria, Choura Dano, Police Station - Choura Dano, District - East
Champaran at Motihari.
14. Abshar Faiz. Son of Sk. Reyazul Haque. Resident of Sukhlahi, Post Office -
Bhalohiya Via - Maina Tand, Police Station - Maina Tand, District - West
Champaran at Bettiah.
15. Md. Nezamullah. Son of Md. Fida Hussain. Resident at Bathan Parsa, Post
Office - Batha Parsa, Police Station - Batha Parsa, District - Madhepura.
16. Ajaz Kareem. Son of Abdus Sami. Resident of Ratwara, Post Office -
Ratwara Via - Hayaghat, Police Station - Hayaghat, District - Samastipur.
17. Md. Qamar Alam. Son of Abdul Qaiyum. Resident of Amma Mori, Post
Office - Dhankaul, Police Station - Dhankaul, District - Vaishali.
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18. Md. Farooque. Son of Md. Mumtaz. Resident of Lakhnipur, Post Office -
Modadih, Police Station - Modadih, District - Vaishali.
19. Zafar Alam. Son of Mahboob Alam. Resident at Chak Aulia, Post Office -
Chapaith, Police Station - Chapaith, District - Vaishali.
20. Md. Marghoob Alam. Son of Md. Quismat Ali. Resident of Bardaha, Post -
Bouram, Via - Biraul, Police Station - Jamalpur, District - Darbhanga.
21. Rahamatullah Arfi. Son of Maulana Zafarollah Rahmani. Police Station -
Ghaysyampur. Resident of Harsingpur, District - Darbhanga.
22. Tanweer Alam. Son of Md. Zeyaullah. Resident of Bahdura, Post Office -
Hardia, Via - Singhia, Police Station - Singhia, District - Samastipur.
23. Abdul Malik. Son of Md. Abdul Sattar. Resident of Raj Khand, Post Office -
Shambhu Patti, Police Station - Shambhupatti, District - Samastipur.
24. Shaghufta Majeed. Son of Abdul Hafeez. Resident of Birdhipur, Post Office
- Birdhipur, Police Station - Birdhipur, District - Darbhanga.
25. Naushad Alam. Son of Md. Tauheed. Resident at Chirounta, Post - Salha
Bujurg, Police Station - Salha Bujurg, District - Samastipur.
26. Md. Ahmad. Son of Md. Shriffuddin. Resident of Chirounta, Post - Salha
Bujurg, Police Station - Salha Bujurg, District - Samastipur.
27. Md. Sibghatullah. Son of Zabiullah. Resident of Chirounta, Post - Salha
Bujurg, Police Station - Salha Bujurg, District - Samastipur.
28. Zulekha Parveen. Daughter of Reza Ahmad. Resident of Kahda, Post Office
- Rupauli, Police Station - Rupauli, District - Samastipur.
29. Ghazala Perveen. Daughter of Md. Quamruzama. Resident of Panjabi
Colony, Police Station - Samastipur Town, District - Samastipur.
30. Syed Zeyaur Rahman. Son of Syed Nijibur Rahman. Resident at Jitbarpur,
Police Station - Samastipur, District - Samastipur.
31. Md. Sabir Hussain. Son of Abdul Haque. Resident of Village - Fatehan,
Police Station - Motipur, District - Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar
2. The Chief Secretary, Government of Bihar, Old Secretariat, Patna.
3. The Principal Secretary, Education Department, Government of Bihar, New
Secretariat Bikas Bhawan,
4. The Principal Secretary, Finance Department, Government of Bihar, Old
Secretariat, Patna.
5. The Joint Secretary, Education Department, Government of Bihar, New
Secretariat Bikas Bhawan, Patna
6. The Director, Secondary Education, Government of Bihar, New Secretariat
Bikas Bhawan, Patna.
7. The Special Director, Secondary Education, Government of Bihar, New
Secretariat Bikas Bhawan, Patna
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8. The District Education Officer, East Champaran at Motihari.
9. The District Education Officer, Muzaffarpur.
10. The District Education Officer, Supaul.
11. The District Education Officer, Vaishali.
12. The District Education Officer, Samastipur.
13. The Bihar State Madarsa Education Board, Patna through Secretary.
14. The Chairman, Bihar State Madarsa Education Board, Patna.
15. The Secretary, Bihar State Madarsa Education Board, Patna.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Niranjan Kumar, Advocate
For the Respondent/s : Mr. Lalit Kishore, A.G.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE JUSTICE SMT. ANJANA MISHRA
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
10 27-03-2019Heard learned counsel for the petitioners.
The petitioners claim the same benefits, as was the subject matter in C.W.J.C. No. 985 of 2015.
In view of the decision delivered by us today in the aforesaid writ petition, the present writ petition is also allowed subject to the same terms and conditions.
(Amreshwar Pratap Sahi, CJ) (Anjana Mishra, J) Jagdish/-
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