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Rajasthan High Court - Jaipur

Narayan Ram S/O Narsa Ram vs State Of Rajasthan on 28 April, 2022

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 6228/2022

1.   Brajlal S/o Motiram, Aged About 55 Years, R/o Tiwari
     Mohalla Bolkhera Tehsil Kaman Dist. Bharatpur. Owner Of
     Truck Reg. No. Rj 05 Gb 4910.
2.   Yogesh Kumar S/o Prakashveer, Aged About 39 Years, R/o
     Village Kamar Tehsil Chata Dist. Mathura (Up). Owner Of
     Truck Reg. No. Rj 05 Gb 3693.
3.   Tahir S/o Abdal, Aged About 37 Years, R/o Village Nangle
     Dhulet Tehsil Pahari Dist. Bharatpur. Owner Of Truck Reg.
     No. Rj 05 Gb 5239.
                                                                 ----Petitioners
                                  Versus
1.   State Of Rajasthan, Transport Department Of Rajasthan,
     Secretariat, Jaipur, Rajasthan, Through Secretary.
2.   Department Of Mining And Geology, Government Of
     Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint
     Secretary.
3.   Regional     Transport       Officer,      Near      Lohagarh     Stadium,
     Subhash Nagar, Bharatpur.
                                                               ----Respondents

S.B. Civil Writ Petition No. 6273/2022

1. Khem Raj Yadav S/o Shri Shyojiram Yadav, Aged About 32 Years, R/o Ramola Ki Dhani, Nimmera, District Jaipur, ( Rajasthan), Owner Of Truck Bearing Number Rj-32 Gb 6056.

2. Devi Lal S/o Shri Laduram, R/o Ward No.2, Lakhera Mohhala, Rawatsar, Hanuman Garh, Owner Of Truck Bearing Number Rj-31Ga 9851, Rj-31Ga 7251, Rj-31Ga 8951, Rj-31Ga 8751, Rj-31Gb 9651

3. Ram Krishana S/o Shri Devilal, R/o Lekhera Mohalla, Rawatsar, Hanumangarh, Owner Of Truck Bearing Number Rj-31Gb 0951.

----Petitioners Versus

1. State Of Rajasthan, Through The Secretary, Transport (Downloaded on 28/04/2022 at 10:23:22 PM) (2 of 15) [CW-6228/2022] Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Joint Secretary, Mines And Geology Department, Secretariat, Jaipur,rajasthan,

3. Regional Transport Officer, Jhunjhunu Bypass, Road Sikar, Rajasthan.

4. District Transport Officer, Sujangarh, Rajasthan.

5. District Transport Officer, Jhunjhunu, Rajasthan.

6. District Transport Officer, Didwana, Rajasthan.

7. District Transport Officer, Churu, (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 6289/2022 Sahabuddin Khan Son Of Pehlu Khan, Aged About 42 Years, Resident Of 288, Tirupati Balaji Nagar, Sanganer, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gh 8085).

----Petitioner Versus

1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.

2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.

3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.

4. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 6356/2022

1. Jaisukh Ram Bishnoi S/o Ram Sukh Ram Bishnoi, Aged About 50 Years, Resident Of- Friends Colony Gali No. 2, Rani Bazar, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gc 7597.

2. Rami Devi W/o Jisukharam, Aged About 48 Years, Resident Of- 353, Jaisingh Desar, Magra Nokha, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj (Downloaded on 28/04/2022 at 10:23:22 PM) (3 of 15) [CW-6228/2022] 07 Ga 7137.

3. M/s Indian Mines Company Pvt. Ltd., Through Its Proprietor Amit Dudi, Aged About 35 Years, Resident Of- C-41, Vaidh Magha Ram Colony Jaisalmer Road, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gd 1530.

4. Satpal S/o Mani Ram, Aged About 40 Years, Resident Of- 30-A, Sb Gharsana, Sri Ganganagar, Rajasthan. Owner Of Goods Carrier Registration No. Rj 13 Gb 2111.

5. Satpal S/o Mahi Ram, Aged About 40 Years, Resident Of- Satasar, Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gc 9763.

6. Jetha Ram Bhadu S/o Padma Ram Bhadu, Aged About 40 Years, Resident Of- Ward No. 7, Rajera Serera, District Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gc 2306.

7. Jetha Ram S/o Padma Ram, Aged About 40 Years, Resident Of- Vill. Rajera, Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gd 2018.

8. Mr. Laxman Singh Rathore S/o Ridmal Singh, Aged About 68 Years, Resident Of- Vill. Roda, Nokha, Bikaner, Rajasthan. Owner Of Hvgdvh Registration No. Rj 50 Ga 1193.

9. Umed Singh Bhati S/o Chain Singh Bhati, Aged About 42 Years, Resident Of- B/h Sbi Wali Gali G S Road, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gc 2893.

10. Sita Ram Bishnoi S/o Ram Sukh Bishnoi, Aged About 40 Years, Resident Of- 324, Jaisingh Desar Magra, Nokha, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 50 Gb 3197.

11. Guddi Devi W/o Sita Ram, Aged About 38 Years, Resident Of- 354, Mukhya Gram, Jaisinghdesar, Magara, Tehsil Nokha, District Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gb 0197.

12. Banwari Lal Bishnoi S/o Ram Sukh, Aged About 42 Years, Resident Of- 324, Jisingh, Desar, Magra, Nokha, Bikaner, Rajasthan. Owner Of Dumper (Hgv) Registration No. Rj 50 Ga 3225.

13. Banwari Lal S/o Ramsukh Bishnoi, Aged About 42 Years, (Downloaded on 28/04/2022 at 10:23:22 PM) (4 of 15) [CW-6228/2022] Resident Of- Vpo Jaisinghdesar, Magra, Nokha, Bikaner, Rajasthan. Owner Of Hvgdvh Registration No. Rj 07 Ga 6597.

14. Rakesh S/o Satpal Sigad, Aged About 30 Years, Resident Of- Purohitan Bass, Vill. Rasisar, Tehsil Nokha, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 50 Ga 1352.

15. Shyam Sunder S/o Reda Ram, Aged About 36 Years, Resident Of- Baniya, Berasar, Nokha, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 50 Ga 3032.

16. Shyam Sunder S/o Reda Ram, Aged About 36 Years, Resident Of- Baniya, Tehsil Nokha, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 50 Ga 0288.

17. Vikas Siyag S/o Shivratan Siyag, Aged About 22 Years, Resident Of- Ward No. 25, Road No. 05, Neelkant Colony, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gb 6133.

18. Om Prakash S/o Reda Ram, Aged About 47 Years, Resident Of- Vill. Baniya, Tehsil Nokha, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gb 3270.

19. Sahi Ram S/o Kumbha Ram Jat, Resident Of- Aasha Ram Bapu Ke Ashram Ke Pass, Bachhasar Road, Ward No. 6, Karmisar, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gd 1778.

20. Madan Singh S/o Bishan Singh, Aged About 78 Years, Resident Of- Hadla Rawlotan, Tehsil Kolayat, District Bikaner, Rajasthan. Owner Of Hvgdvh Registration No. Rj 07 Gc 0514.

----Petitioners Versus

1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.

2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.

3. Regional Transport Officer, Bikaner, Rajasthan.

4. District Transport Officer, Sujangarh, Rajasthan.

(Downloaded on 28/04/2022 at 10:23:22 PM)

(5 of 15) [CW-6228/2022]

5. District Transport Officer, Nagaur, Rajasthan.

6. District Transport Officer, Didwana, Rajasthan.

7. District Transport Officer, Phalodi, Rajasthan.

8. District Transport Officer, Nokha, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 6492/2022 Yakub Khan Son Of Nasaru Deen, Aged About 44 Years, Resident Of Village Nimali, Tehsil Tijara, District Alwar (Rajasthan) Registered Owner Of Vehicle Registration No. Rj 40 Ga 1947.

----Petitioner Versus

1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.

2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.

3. Regional Transport Officer, Rto Office Alwar, District Alwar.

4. Regional Transport Officer, Rto Office Bharatpur, District Bharatpur.

----Respondents S.B. Civil Writ Petition No. 6523/2022

1. Narayan Ram S/o Narsa Ram, Aged About 45 Years, Resident Of- Jogaliya, Sujangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 44 Ga 3988.

2. Jaikishan Saran S/o Harji Ram Saran, Resident Of- Ward No. 09, Bass Sahajarasar, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gd 5992.

3. Surendra Kumar S/o Morang Lal, Resident Of- Ward No. 11, Ranera Bass, Gusainsar Bara, Sri Dungargarh, Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gc 6401.

4. Ashok Kumar S/o Naurang Lal Godara, Resident Of-

Ward No. 11, Ranera Bass, Gusaisar Bara, Shri Dungargarh, Bikaner, Rajasthan. Owner Of Articulated (Downloaded on 28/04/2022 at 10:23:22 PM) (6 of 15) [CW-6228/2022] Vehicle Registration No. Rj 07 Gc 5893.

5. Chanda Ram S/o Norang Lal Godara, Resident Of- 161, Ranera Bass, Ward No. 11, Gusainsar, Bikaner, Rajasthan. Owner Of Artveh Registration No. Rj 07 Gc 6809.

6. Trilok Chand Joshi S/o Likhama Ram, Resident Of- Vpo Kallasar Pallu, Tehsil Rawtsar, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Gb 0407.

7. Bhanwar Lal S/o Purkha Ram, Resident Of- Bisarasar, Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Gb 0272.

8. Raju Ram S/o Nand Ram, Resident Of- Ward No. 6, Daniyasar, Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Ga 6345.

9. Nemichand S/o Kishna Ram, Resident Of- Ward No. 12, Ankhloyan, Sujangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gc 2735.

10. Bhura Ram S/o Prabhu Ram, Resident Of- Lachharsar, Ratangarh, Churu, Rajasthan. Owner Of Hvgdvh Registration No. Rj 44 Ga 1349.

11. Rup Ram S/o Shyama Ram, Resident Of- Sirasar Moter, Tehsil Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 11 Ga 7094.

12. M/s Shriram And Compnany, Through Its Suman Choudhary, Resident Of- Jeganiya, Bidavatan, Sujangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 44 Ga 1618.

13. Bhebha Ram S/o Sh. Kushala Ram, Resident Of-

Dhatari, Tehsil Sujangarh, Churu, Rajasthan. Owner Of Hvgdvh Registration No. Rj 10 Ga 2577.

14. Ramniwas Jat S/o Sh. Bhanwar Lal Jat, Resident Of- Jat Mohalla, Dhatri, Sujangarh, Churu, Rajasthan. Owner Of Hvgdvh Registration No. Rj 10 Ga 7910.

15. Manu Devi W/o Mani Ram Khichar, Resident Of- Vill.

Baladesar, Teh. Lunkarnsar, District Bikaner, Rajasthan. Owner Of Hvgdvh Registration No. Rj 07 Gc 8494.

16. Lal Chand S/o Raji Ram, Resident Of- Sirasar Moter, Teh.

Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 05 Gb 2968.

(Downloaded on 28/04/2022 at 10:23:22 PM)

(7 of 15) [CW-6228/2022]

17. Rajpal S/o Bajrang Lal, Resident Of- Vpo Daniyasar, Teh.

Rawatsar, District Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Ga 5745.

18. Govind Singh S/o Pemp Singh, Resident Of- Jugat Singpuga, Bangdsar, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 14 Gh 9469.

19. Hari Ram S/o Sh. Rameshwar Lal, Resident Of- Viil.

Balera, Sujangarh, District Churu Rajasthan. Owner Of Dumper Registration No. Rj 44 Ga 2250.

20. Moola Ram Poonia S/o Kishna Ram Poonia, Resident Of-

Ward No. 11, Balera, Tehsil Sujangarh, District Churu, Rajasthan. Owner Of Dumper Registration No. Rj 44 Ga 2016.

21. Ram Narayan Godara S/o Rameshwar Lal, Resident Of-

Post Malasar, Molaniya, Bambloo, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gd 0382.

22. Liyakat Ali S/o Bashku Khan, Resident Of- 11/209, Mukta Prasad Nagar, Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gc 1338.

23. Hari Ram S/o Rameshwar Lal, Resident Of- Balera, Sujangarh, Churu, Rajasthan. Owner Of Hvgdvh Registration No. Rj 44 Ga 1350.

24. Krishan Lal S/o Sri Chand, Resident Of- Bisrasar, Rawatsar, Hanumangarh, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 31 Gb 5772.

25. Om Prakash S/o Sri Chand, Resident Of- Bisrasar, Rawatsar, Hanumangarh, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 31 Gb 5172.

26. Narayan Ram S/o Narsa Ram, Aged About 45 Years, Resident Of- Jogaliya, Sujangarh, Churu, Rajasthan. Owner Of Hvgdvh Registration No. Rj 10 Ga 3988.

27. Hira Ram S/o Teja Ram, Resident Of- Hanuman Temple, Vill. Sejrasar, Lunkaransar, Bikaner, Rajasthan. Owner Of Artveh Registration No. Rj 07 Gc 9863.

28. Sayar Singh S/o Jivraj Singh, Resident Of- Ward No. 7, Binjharwali, Sodhwali, Lunkaransar, District Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gc 5392.

29. M/s Mehai Construction And Suppliers, Through Its Proprietor Raghuveer Singh Bithu, Resident Of-

(Downloaded on 28/04/2022 at 10:23:22 PM)

(8 of 15) [CW-6228/2022] Hameero Ka Bas, Vpo Sinthal, Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gd 3117.

30. Dhanna Ram S/o Kheraj Ram, Resident Of- Vpo Addsar, Lunkaransar, District Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Ga 5367.

31. M/s Biggaji Cons. Co., Through Its Ganpat Ram Jhakar Resident Of- Vill. Ridi, Teh. Sri Dungargarh, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gc 5888.

32. Mohan Ram Dudi S/o Nathu Ram, Resident Of- Nayko Ka Mohalla, Bhasana, Sujangarh, Churu, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gb 8265.

33. Nemi Chand Swami S/o Dev Das, Resident Of- Ward No. 04, Parihara, Ratangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gc 7594.

34. Liyakat Ali S/o Bashku Khan, Resident Of- 11/209, Mukta Prasad Nagar, District Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gc 2690.

35. Gokul Ram S/o Jasu Ram, Resident Of- Ward No. 5, Sheruna, Teh. Sri Dungargarh, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 21 Gb 4497.

36. Bajrang Lal S/o Ridmal, Resident Of- Ward No. 8, Dhaniyasar, Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Ga 3345.

37. Sanvar Mal Jat S/o Jetha Ram, Resident Of- Gali No. 2, Rampura Basti, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gd 4311.

38. Lala Ram S/o Magha Ram, Resident Of- Loha, Ratangarh, Churu, Rajasthan. Owner Of Hvgdvh Registration No. Rj 13 Gb 3212.

39. Surender Kumar S/o Roop Ram, Resident Of- Sirasar, Tehsil Rawatsar, Distirct Hanumangarh, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 31 Gb 0193.

40. Liyakat Ali S/o Bashku Khan, Resident Of- 11/209, Mukta Prasad Nagar, Lalgrah, Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gd 6278.

41. Gajendra Singh S/o Sadul Singh, Resident Of- C/o Prahalad Dan Charan S/o Mehrudan, Maa Karni Mata (Downloaded on 28/04/2022 at 10:23:22 PM) (9 of 15) [CW-6228/2022] Mandir Ke Pichhe, Sagar Road, Tilak Nagar, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gd 2395.

42. Mr. Krishan Kumar S/o Sri Chand, Resident Of- Ward No. 01, Bisarasar, Teh. Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 49 Ga 3572.

43. Monika Devi W/o Om Prakash, Resident Of- Choudhary Colony, Gangashahar, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gc 4672.

44. Gayatri Stone Curusher, Through Its Proprietor Suresh Choudhary, Resident Of- Lodhasar, Sujangarh, Churu Rajasthan. Owner Of Hvgdvh Registration No. Rj 44 Ga 1504.

45. Mr. Om Prakash S/o Sri Chand, Resident Of- Ward No. 01, Bisarasar, Teh. Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 49 Ga 3972.

46. Mukesh Khileri S/o Lala Ram Khileri, Resident Of- Ward No. 12, Parihara, Ratangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gc 5305.

47. Harun Khan S/o Nek Mohammad, Resident Of- Old Masjid, Ward No. 35. Loonkaransar, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gb 3920.

48. Richhpal Bhambhau S/o Revant Ram, Resident Of-

Thukariyasar, Sri Dungargarh, Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gc 5890.

49. Ramniwas Kumhar S/o Narayan Ram, Resident Of-

Momasar Bass, Shri Dungargarh, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gc 8646.

50. Om Prakash S/o Norang Lal, Resident Of- Vill. Gusainsar Bada, Teh. Dungargarh, Bikaner, Rajasthan. Owner Of Artveh Registration No. Rj 07 Gc 8469.

51. Bega Ram S/o Ganpat Ram, Resident Of- Ward No. 13, Beegawas, Ramsara, Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 14 Gh 0333.

52. Om Prakash Saran S/o Nema Ram, Resident Of- Jalu Ji Khedi, Bangla Nagar, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gc 2815.

53. Om Prakash Saran S/o Nema Ram, Resident Of- Jalu Ji Ki Khedi, Bangla Nagar, Bikaner, Rajasthan. Owner Of (Downloaded on 28/04/2022 at 10:23:22 PM) (10 of 15) [CW-6228/2022] Hvgdvh Registration No. Rj 07 Gd 2115.

54. Om Prakash S/o Nema Ram, Resident Of- Vill. Surpura, Teh. Bikaner, Rajasthan. Owner Of Hvgdvh Registration No. Rj 50 Ga 2815.

55. Govind S/o Nathu Ram, Resident Of- Khiyera, Loonkaransar, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gc 8236.

56. Ramesh Singh S/o Rup Singh, Resident Of- Jeganiya Bikan, Ratangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gb 1409.

57. Ramesh Singh S/o Roop Singh, Resident Of- Rajputo Ka Mohalla, Badrasar Kawni, Pugal, Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gd 1409.

58. Kishor Singh S/o Ram Chandra Singh, Resident Of- Ward No. 11, Malasi Bass, Rajaldesar, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 10 Ga 8344.

59. Govind Ram S/o Poora Ram, Resident Of- Ward No. 11, Jaisalsar, Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gc 8738.

60. Naras Nath S/o Sher Nath, Resident Of- Jogaliya, Sujangarh, Churu, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gc 3195.

61. Dinesh Kumar S/o Doult Ram, Resident Of- Daniyasar, Teh. Rawtsar, Godawari, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Ga 6731.

62. A Shiag Transporter And Contractor Co., Through Its Arjun Ram, Resident Of- Chak 24, Dwd, Rawatsar, Hanumangarh, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 31 Gc 0057.

63. Suresh Choudhary S/o Purna Ram Choudhary, Resident Of- Jeganiya, Bidawatan, Ratangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 44 Ga 1320.

64. Ranjit Singh S/o Hanuman Ram, Resident Of- Vpo Banianiya, Sujangarh, Churu, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 44 Ga 3031.

65. Rajkumar S/o Kodu Ram, Resident Of- Bhojasar Bara, District Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Ga 8444.

66. Bhagwana Ram S/o Purkha Ram, Resident Of- 13, Nanu (Downloaded on 28/04/2022 at 10:23:22 PM) (11 of 15) [CW-6228/2022] Ram Mohalla, Gram Balera, Sujangarh, Churu, Rajasthan. Owner Of Dumper Registration No. Rj 44 Ga 2492.

67. Vis Infra Solutions Llp, Through Its Maneesh Kumar, Resident Of- Vaishali Nagar, Jaipur, Khatehpura, Jhunjhunu, Rajasthan. Owner Of Dumper Registration No. Rj 18 Gb 4042.

68. Daulat Ram S/o Ridmal, Resident Of- Vpo Ward No.10, Pallu, Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 10 Ga 2661.

69. Baba Ramdev Stone Crusher, Through Its Devendra Bedi, Resident Of- Near Balaji Dharamkanta, Bus Stand Manpura, Teh. Bidasar, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 21 Ga 5968.

70. Mangilal M Dhidharia S/o Mansaram Baksaram Dhidharia, Resident Of- Kolasar, Sujangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 18 Ga 6566.

71. Surender Kumar S/o Roop Ram, Resident Of- Vpo Sarasar, Tehsil Rawtsar, District Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Ga 9693.

72. Munni Ram S/o Rameshwar Lal, Resident Of- Ramsar, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gc 2438.

73. A Shiag Transporter And Contractor Co., Through Its Arjun Ram, Resident Of- Chak 24, Dwd, Rawatsar, Hanumangarh, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 31 Gb 1657.

74. Arif Khan S/o Bodu Khan, Resident Of- Ward No. 33, Sujangarh, Churu, Rajasthan. Owner Of Dumper Registration No. Rj 44 Ga 2642.

75. Sharda Kaler W/o Hanumana Ram Khilery, Resident Of-

Dungras, Aguna, Sujangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 44 Ga 1549.

76. M/s Sacred Construction Company, Through Its Proprietor Hem Raj Saran, Resident Of- Ward No. 02, Near Railway Sujangarh Gate, Churu, Rajasthan. Owner Of Dumper Registration No. Rj 44 Ga 2104.

77. Narayan Singh S/o Vijay Singh, Resident Of- Ward No. (Downloaded on 28/04/2022 at 10:23:22 PM) (12 of 15) [CW-6228/2022] 19, Sujangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 44 Ga 1212.

78. Hemraj S/o Hari Ram, Resident Of- Near Raghunath Mandir, Ward No. 2, Sujangarh, Churu, Rajasthan. Owner Of Hvgdvh Registration No. Rj 44 Ga 0670.

79. A Shiag Transporter And Contractor Co., Through Its Arjun Ram, Resident Of- Chak 24, Dwd, Rawatsar, Hanumangarh, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 31 Gc 0157.

80. Satveer S/o Sahab Ram, Resident Of- Ganv Purabsar, Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 09 Gb 1445.

81. Banwari Lal S/o Shiva Karan, Resident Of- Vpo Bramsar, Teh. Rawatsar, District Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 49 Ga 1657.

82. Banwari Lal S/o Shiv Karan, Resident Of- Baramsar, Teh.

Rawatsar, Ward No. 40, Hanumangarh, Rajasthan. Owner Of Artveh Registration No. Rj 31 Ga 9457.

83. A Shiag Transporter And Const. Company, Through Its Arjun Ram, Resident Of- Chak 24, Dwd, Rawatsar, Hanumangarh, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 31 Gb 0557.

84. Chander Parkash S/o Shiv Karan, Resident Of-

Baramsar, Rawatsar, Satipura, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Ga 4557.

85. Chander Parkash Sihag S/o Shiv Karan, Resident Of-

273, Baramsar, Teh. Rawatsar, Ward No. 40, Hanumangarh, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 31 Ga 9057.

86. Bhagunath S/o Bishan Nath, Resident Of- Karani Nagar, District Bikaner, Rajasthan. Owner Of Goods Carrier Registration No. Rj 07 Gb 0568.

87. Jagmala Ram Parjapat S/o Daulat Ram Parjapat, Resident Of- Ward No. 18, Malhar Hotel Ke Piche, Sardarshahar, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 10 Ga 7581.

88. Ram Narayan S/o Sh. Prabhu Singh, Resident Of-

Lachhadasar, Teh. Ratangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 10 Ga 6350.

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89. Dinesh Kumar S/o Doult Ram, Resident Of- Daniyasar, Teh. Rawtsar, Godawari, Hanumangarh, Rajasthan. Owner Of Goods Carrier Registration No. Rj 31 Ga 6731.

90. Munni Ram S/o Rameshwar Lal, Resident Of- Ramsar, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gc 2438.

91. Ramsvarup S/o Bhagu Ram, Resident Of- Tilak Nagar Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gc 6702.

92. Bhagirath S/o Ramu Ram, Resident Of- Bamboo, Bidasar, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 10 Ga 3048.

93. Ganpat Ram S/o Hukma Ram, Resident Of- Utarada Bass, Kusumdesar, Ratangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 44 Ga 1749.

94. Ganpat Ram S/o Hukma Ram, Resident Of- Utarada Bass, Kusumdesar, Ratangarh, Churu, Rajasthan. Owner Of Hvgdvh Registration No. Rj 44 Ga 1271.

95. Hanuman Singh S/o Bhanwar Singh, Resident Of-

Bhanwani Singh, Bhojlai Road, Sujangarh, Churu, Rajasthan. Owner Of Gods Carrier Registration No. Rj 44 Ga 1794.

96. Ganpat Ram S/o Hukma Ram, Resident Of- Utradha Bass, Kusumdesar, Ratangarh, Churu, Rajasthan. Owner Of Goods Carrier Registration No. Rj 44 Ga 2171.

97. Bhagirath S/o Ram Ram, Resident Of- Ward No. 7, Bamboo, Bidasar, Churu, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 14 Ge 9789.

98. Bhagirath S/o Ramu Ram, Resident Of- Ward No. 7, Bamboo, Bidasar, Churu, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 32 Ga 5703.

99. Sahi Ram Saran S/o Pata Ram, Resident Of- Amra Ram S/o Sh. Bhanwar Lal, Ward No. 02, Kuntasar, Sri Dungargarh, Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj 07 Gd 6407.

100. Manju Devi W/o Mani Ram Khichar, Resident Of- Vill.

Baladesar, Lunkaransar, Bikaner, Rajasthan. Owner Of Articulated Vehicle Registration No. Rj 07 Gd 1194.

                                                               ----Petitioners



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                                      Versus

1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.

2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.

3. Regional Transport Officer, Sikar, Rajasthan.

4. Regional Transport Officer, Ajmer, Rajasthan.

5. Regional Transport Officer, Bikaner, Rajasthan.

6. Regional Transport Officer, Pali, Rajasthan.

7. Regional Transport Officer, Jodhpur, Rajasthan.

8. District Transport Officer, Nagaur, Rajasthan.

9. District Transport Officer, Nohar, Rajasthan.

10. District Transport Officer, Nokha, Rajasthan.

11. District Transport Officer, Phalodi, Rajasthan.

12. District Transport Officer, Sri Ganganagar, Rajasthan.

13. District Transport Officer, Hanumangarh, Rajasthan.

14. District Transport Officer, Churu, Rajasthan.

15. District Transport Officer, Didwana, Rajasthan.

16. District Transport Officer, Jhunjhunu, Rajasthan.

17. District Transport Officer, Sujangarh, Rajasthan.

18. District Transport Officer, Jalore, Rajasthan.

19. District Transport Officer, Sirohi, Rajasthan.

----Respondents For Petitioner(s) : Mr. Sunil Kumar Bansal Mr. Raj Kumar Goyal Mr. Mohit Khandelwal Mr. Girraj P Sharma Mr. Aatish Jain For Respondent(s) : Mr. S.S. Raghav, AAG through VC with Mr. Ajay Singh Rajawat HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 28/04/2022 (Downloaded on 28/04/2022 at 10:23:22 PM) (15 of 15) [CW-6228/2022] Learned counsels for the respective parties submit that the issue involved in these writ petitions is no more res integra and stands resolved by an order of this Court dated 14.03.2022 passed in S.B. Civil Writ Petition No.1964/2022 in case of Zabir Khan Vs. State of Rajasthan & Ors. and other connected matters. They submit that the instant writ petitions may also be disposed of in similar terms.

Taking into consideration the contentions advanced by learned counsels for the respective parties, these writ petitions are disposed of in terms of order dated 14.03.2022 in case of Zabir Khan (supra) which shall apply mutatis mutandis to these cases also.

(MAHENDAR KUMAR GOYAL),J PRAGATI/106, 108, s-190, 191, 192 & 193 (Downloaded on 28/04/2022 at 10:23:22 PM) Powered by TCPDF (www.tcpdf.org)