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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(6)(ii) in The U.P. Water Management And Regulatory Commission Act, 2008

(ii)"Commercial Employment" means employment in any capacity under, or agency of, a person engaged in commercial, industrial or financial business in the water resources related industry and includes also a director of a company or partner of a firm and it also includes setting up practice either independently or as partner of a firm or as an advisor or a consultant.