Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(l) in The Haryana Homoeopathic Practitioners (General) Rules, 1975 (l)"qualifying examination" means the examination held for the purpose of granting a degree, diploma or certificate conferring the right of registration under the Act;
