Section 66 in Bihar Coal Mining Area Development Authority Rules, 1988
66. Other actions for compliance.
- The Authority may direct the owner or lessor of a Market, Bazar or Hat-(a)to engage sufficient number of sweepers to keep such place clean and sanitary;(b)to maintain the drainage of the place in a sanitary condition;(c)to arrange for regular daily removal and disposal of refuse and manure;(d)to construct stalls for the sale of articles for food and drink as may be prescribed by the Authority by general order;(e)to make adequate arrangements for drinking water from a source approved by the Authority;(f)to arrange for an adequate number of public latrines, and urinals.
