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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(d) in The Maharashtra Housing and Area Development Authority Employees Gratuity Regulations, 1985

(d)"completed year of service" means continuous service for a year, and includes fraction of year if the period of such continuous service exceeds one hundred eighty days;