Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(xviii) in The Coffee Act, 1942

(xviii)the manner in which the [free sale quota] [Substituted by Act 23 of 1994, Section 14, for " internal sale quota" (w.e.f. 14.1.1994).] of coffee estates shall be determined;