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[Cites 0, Cited by 0] [Section 56A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56A(4) in The U.P. Factories Rules, 1950

(4)Samples of oxygen shall be taken and tested for purity at both the ends of the gas-pipes connecting the gas holder and the suction end of the compressor after the supply of oxygen to the gas-holder is cut off completely from the cells by means of a stop-valve. Testing of the gas for purity shall be reported thereafter every hour and records maintained in a register which shall be approved by the Chief Inspector of Factories in this behalf.