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Pragati Power Corporation Ltd. (Ppcl) vs Central Electricity Regulatory ... on 19 November, 2018

Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.9                                  COURT NO.1                  SECTION XVII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                                    CIVIL APPEAL Diary No. 35915/2018

     (Arising out of impugned final judgment and order dated 12-07-2018
     in AN No. 175/2015 passed by the Appellate Tribunal For Electricity
     At New Delhi)

     PRAGATI POWER CORPORATION LTD. (PPCL)                              Petitioner

                                                    VERSUS

     CENTRAL ELECTRICITY REGULATORY COMMISSION
     (CERC) & ORS.                                                      Respondents

     (IA No.158393/2018-CONDONATION OF DELAY IN FILING)

     Date : 19-11-2018 This matter was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner
                                      Mr.   M.G. Ramachandran, Adv.
                                      Ms.   Swapna Seshadri, Adv.
                                      Mr.   Anand Ganesan, Adv.
                                      Mr.   Nikunj Dayal, AOR
                                      Mr.   Pramod Dayal, Adv.
                                      Ms.   Payal Dalal, Adv.

     For Respondents


                             UPON hearing the counsel the Court made the following
                                                O R D E R

List the matter after disposal of Review Petition DFR No. 3360/2018 pending before the Appellate Tribunal for Electricity, New Delhi.

DEEPAK GUGLANI (Deepak Guglani) (Asha Soni) Date: 2018.11.19 17:02:44 IST Reason: Court Master Assistant Registrar