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State of Uttar Pradesh - Section

Section 8 in U.P. Jail Ministerial and Commercial Service Rules, 1983

8. Stenographer, Grade-II.-(i) One post by promotion from amongst the permanent Stenographers, Grade-Ill; provided that if suitable Stenographer, Grade-Ill is not available for promotion the post may be filled by direct recruitments.

(ii)Remaining posts by direct recruitment.