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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(3) in The Bonded Labour System (Abolition) Ordinance, 1975

(3)All regulations made under this section shall be published in the official Gazette and shall have effect from the date of such publication or from such earlier or later date as may be specified in the regulations.