Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(i) in Rajasthan Excise (Grant of Restaurant, Bar Licences) Rules, 2004 (i)If the amount of minimum licence fee is not deposited within 15 days from the receipt of information of sanction of licence.
