Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Rajasthan - Subsection Section 105(7) in Rajasthan Co-operative Societies Act, 2001 (7)The other conditions of service and procedure for selection of the Chairman and Members of the Tribunal shall be such as maybe prescribed by the State Government from time to time.
