Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 23 in The Orissa Panchayat Samiti Budget Rules, 1969 23. The necessity for altering the figures in the original Budget estimate shall be explained in Budget notes which shall form an appendix to the supplementary or revised Budget.
