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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(9) in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

(9)An amount equivalent to two months' operating charges shall have to be deposited in advance by every user as security against default in payment of operating charges.