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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(ix) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(ix)particulars of the land held by tenant, if any, and the name and address of such tenant; [and] [Added by section 3(3)(a)(i) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1971 (Tamil Nadu Act 41 of 1971).]