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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(e) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(e)to recommend to the sponsoring body about the voluntary liquidation of the University it a situation arises when smooth functioning of the university does not remain possible, in spite of all efforts;