Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(8) in Madhya Pradesh Private Security Agencies Rules, 2012 (8)On the conviction of Agency or its member under section of moral turpitude, licence of. Agency will be suspended/ cancelled by Controlling Authority.
