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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(i) in Alagappa University Act, 1985

(i)the admission of the students to the University [and its affiliated colleges or approved colleges] [Inserted by Tamil Nadu Universities Laws (Amendment) Act, 2002 (Tamil Nadu Act 35 of 2002).] and the levy of fees in University colleges and laboratories.