Madras High Court
M/S.Info-Drive Software Limited vs Deputy Commissioner Of Income Tax on 11 December, 2018
Author: K.Ravichandrabaabu
Bench: K.Ravichandrabaabu
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 11.12.2018
CORAM
THE HON'BLE MR. JUSTICE K.RAVICHANDRABAABU
W.P.No.31444 of 2018
and
W.M.P.Nos.36638 & 36639 of 2018
M/s.Info-Drive Software Limited
Represented by its Director
Andrew Niranjan Seshiah
No.10/44, Thomas Nagar, Little Mount,
Saidapet, Chennai – 600 015 ...Petitioner
vs.
Deputy Commissioner of Income Tax
(International Taxation)
4th Floor, Tower – I, BSNL Building
16 Greams Road, Chennai – 6. ... Respondent
Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Certiorarified Mandamus to call for the
records of the respondent contained in its notice dated 27.01.2017
addressed to the petitioner's banker u/s 226(3) of the Income Tax
Act, 1961 and to quash the same as illegal, unjust and ultra vires
the Income Tax Act, 1961 and to consequently direct the
respondent to defreeze the petitioner's Current Bank Account,
bearing No.067302000007777 with Indian Overseas Bank,
http://www.judis.nic.in
2
Royapuram Branch, Chennai, the petitioner's Fixed Deposit, bearing
No.67304511500932 with Indian Overseas Bank, Royapuram
Branch, Chennai and the petitioner's Fixed Deposit, bearing
No.067304511500620 with Indian Overseas Bank, Royapuram
Branch, Chennai.
For Petitioner : Mr.Adithya Reddy
For Respondent : Mrs.Hema Muralikrishnan
Standing Counsel
ORDER
The Writ Petition is filed challenging the order of attachment issued under Section 226(3) of the Income Tax Act, 1961.
2. After the notice, the matter is taken up for further hearing today.
3. It is represented by both sides that respondent by proceedings dated 10.12.2018 lifted the order of attachment, impugned in this writ petition.
4. Recording the above subsequent development, this Writ http://www.judis.nic.in 3 Petition is dismissed as infructuous. No costs. Consequently, connected miscellaneous petitions are closed.
11.12.2018 Speaking/Non-speaking order Index: Yes/No Internet:Yes/No sni To Deputy Commissioner of Income Tax (International Taxation) 4th Floor, Tower – I, BSNL Building 16 Greams Road, Chennai – 6.
http://www.judis.nic.in 4 K.RAVICHANDRABAABU,J.
Sni W.P.No.31444 of 2018 11.12.2018 http://www.judis.nic.in