Section 4(1)(c) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(c)one member representing each revenue commission's division in the State elected by registered practitioners from amongst themselves:

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