Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(38)] [Section 3] [Entire Act] Union of India - Subsection Section 3(38)(xi) in The Merchant Shipping Act, 1958 (xi)a nuclear cargo ship safety certificate, issued under Part IX or, as the case may be, Part IX-A;]