Himachal Pradesh High Court
State Of H.P. And Another vs . Dr. Jai Ram Kaundal on 22 September, 2022
Bench: Sabina, Sushil Kukreja
State of H.P. and another Vs. Dr. Jai Ram Kaundal LPA No.126 of 2015 .
22.09.2022 Present: Mr. Vikrant Chandel, Deputy Advocate General, for the appellants.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the respondent.
Learned counsel for the respondent requests for an adjournment.
List after four weeks.
( Sabina ) Judge ( Sushil Kukreja ) Judge September 22, 2022 VH ::: Downloaded on - 22/09/2022 20:07:19 :::CIS