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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(4)(e) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017

(e)search, seize or take copies of such register, record of wages or notices or portions thereof as the Facilitator may consider relevant in respect of an offence under this Act and which the Facilitator has reason to believe has been committed by the employer;