Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6A] [Entire Act]

Union of India - Subsection

Section 6A(5) in Employees Provident Funds Miscellaneous Provisions Act, 1952

(5)Subject to the provisions of this Act, the Pension Scheme may provide for all or any of the matters specified in Schedule III.