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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Dhani Ram vs . Hrtc & Another on 10 May, 2022

Bench: Sabina, Satyen Vaidya

Dhani Ram Vs. HRTC & Another .

CWPOA No. 3575 of 2020.

10.05.2022 Present: Mr. Bhim Raj Sharma, Advocate on behalf of Mr. Naresh Verma, Advocate for the petitioner.

Mr. Janmajai Chauhan, Advocate on behalf of Mr. Raman Jamalta, Advocate for the respondents.

r Admit.

List with CWPOA No. 60 of 2020.

(Sabina) Judge (Satyen Vaidya) Judge May 10, 2022 (ps/vh) ::: Downloaded on - 10/05/2022 20:09:09 :::CIS