Himachal Pradesh High Court
Dhani Ram vs . Hrtc & Another on 10 May, 2022
Bench: Sabina, Satyen Vaidya
Dhani Ram Vs. HRTC & Another .
CWPOA No. 3575 of 2020.
10.05.2022 Present: Mr. Bhim Raj Sharma, Advocate on behalf of Mr. Naresh Verma, Advocate for the petitioner.
Mr. Janmajai Chauhan, Advocate on behalf of Mr. Raman Jamalta, Advocate for the respondents.
r Admit.
List with CWPOA No. 60 of 2020.
(Sabina) Judge (Satyen Vaidya) Judge May 10, 2022 (ps/vh) ::: Downloaded on - 10/05/2022 20:09:09 :::CIS