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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Self Help Groups (SHG) Women Co-contributory Pension Act, 2009

11. Co-Contributory Pension Advisory Board.

- The Government shall constitute a Co-contributory Pension Advisory Board not exceeding 20 members of which 10 members shall be from among officials and experts drawn from the fields of rural and urban poverty alleviation, Finance, Insurance, Legal, etc., and 10 members from among Self Half Group members from district level Self Group Federations to exercise power and to advise on matters as may be prescribed.