Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(i) in Tamil Nadu Juvenile Justice Fund Rules, 2017 (i)to meet the expenditure to be incurred towards the higher education, technical courses or vocational training of children dealt with, under the provisions of the Act;
