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Bengal Presidency - Section

Section 1 in The Bengal Rent Settlement Act, 1879

1. Extent.

- This Act extends to [the district of Darjeeling and to that part of the [State] [Words within square brackets Substituted for the words 'all the territories' by Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.] of Orissa which on the forth day of June 1879 was] under the administration of the Lieutenant-Governor of Bengal.[Commencement]. - Repealed by Section 4 and Schedule III of the Amending Act, 1903 (I of 1903).