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Delhi High Court - Orders

Dish Tv India Limited vs The Advertising Standards Council Of ... on 27 September, 2023

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                                    $~46
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CS(OS) 104/2016
                                         DISH TV INDIA LIMITED                     ..... Plaintiff
                                                         Through: Mr Tejveer Singh Bhatia and Mr
                                                                  Kunal Vats, Advocates.
                                                         versus

                                          THE ADVERTISING STANDARDS
                                          COUNCIL OF INDIA                               ..... Defendant
                                                                   Through: Ms Avni Singh, Advocate.
                                          CORAM:
                                          HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                            ORDER

% 27.09.2023 I.A. 19019/2023 (by defendant for dismissal of suit)

1. Issue notice.

2. Notice is accepted by learned counsel for the non-applicant/plaintiff.

3. At the request of learned counsel for defendant, who seeks some time to take instructions, renotify on 14.02.2024.

MANOJ KUMAR OHRI, J SEPTEMBER 27, 2023/rd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2023 at 21:32:47