Delhi High Court - Orders
Dish Tv India Limited vs The Advertising Standards Council Of ... on 27 September, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 104/2016
DISH TV INDIA LIMITED ..... Plaintiff
Through: Mr Tejveer Singh Bhatia and Mr
Kunal Vats, Advocates.
versus
THE ADVERTISING STANDARDS
COUNCIL OF INDIA ..... Defendant
Through: Ms Avni Singh, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 27.09.2023 I.A. 19019/2023 (by defendant for dismissal of suit)
1. Issue notice.
2. Notice is accepted by learned counsel for the non-applicant/plaintiff.
3. At the request of learned counsel for defendant, who seeks some time to take instructions, renotify on 14.02.2024.
MANOJ KUMAR OHRI, J SEPTEMBER 27, 2023/rd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2023 at 21:32:47