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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(vi) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(vi)Every candidate who has been assigned rank in the merit list shall be issued Rank Card by the Convener. The Rank Card, among other things shall include the marks obtained in PACET, besides 50% of the aggregate marks secured by the candidate in the qualifying examination and the rank assigned in the state wide merit, region-wise merit. Community-wise merit etc.,