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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in Agriculture University, Jobner Act, 2013

(1)The Finance Committee shall consist of -
(i) the Vice-Chancellor Ex-officioChairman;
(ii) the Secretary to Government incharge of theFinance Department, or his nominee not below the rank of Deputy Secretary Member;
(iii) the Secretary to the Government incharge of theAgriculture Department, or his nominee not below the rank ofDeputy Secretary Member;
(iv) the Director, Research/Extension Education/Education (one Director by rotation every year to be nominated bythe Vice-Chancellor) Member;
(v) one nominee of the Board who be the non-officialmember of the Board Member;
(vi) the Comptroller Ex-officioSecretary.
Explanation. - For the purposes of this sub-section, expression "Secretary to the Government in-charge" means the Secretary to the Government in-charge of a department and includes an Additional Chief Secretary and a Principal Secretary when he is in-charge of that department.