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[Cites 0, Cited by 0] [Section 410D(1)] [Section 410D] [Entire Act]

State of Tamilnadu - Subsection

Section 410D(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)the licensee has contravened any of the provisions of this Chapter or the rules made thereunder or any of the conditions subject to which the licence was granted.